Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of West Bengal - Subsection Section 24(b) in The West Bengal Highways Act, 1964 (b)if such a person or his agent is n6t found then by leaving it at his usual or last-known place of abode or by delivering or tendering it to some adult male member of his family:
