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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(b) in Rajasthan (Regulation of Appointments to Public Services and Rationalisation of Staff) Act, 1999

(b)from a panel prepared by a Selection Committee constituted for the purpose in accordance with the relevant rules or orders issued in that behalf: or