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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Goa - Subsection

Section 9(1)(ii) in The Goa Children's Homes Rules, 2004

(ii)based on the report of the Inspection Team, the Director shall with the approval of the Competent Authority, lodge a complaint to the local police station against the person suspected to have committed an offence under the relevant provisions of the Goa Children's Act, 2003 or any other law in force, for further necessary action.