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[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 66(1)(a) in Arunachal Pradesh Municipal Act, 2007

(a)the existence of any vacancy in, or any defect, initial or subsequent, in the constitution of , the Municipality or any committee of the Municipality, or