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[Cites 0, Cited by 0] [Section 59(7)] [Section 59] [Entire Act]

State of Kerala - Subsection

Section 59(7)(a) in Kerala Municipality Building Rules, 1999

(a)at the rate of one water closet for the first 50 males or part thereof and two water closet for the first 50 females or part thereof and thereafter one water closet for every additional 70 persons or part thereof, male or female;