Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 121] [Entire Act] State of Chattisgarh - Subsection Section 121(c) in The Chhattisgarh Motor Vehicles Rules, 1994 (c)Suitability of the accommodation under the control of the applicant for sale of tickets for travel by public service vehicle.
