Section 12(2)(vi) in The Nirma University of Science and Technology Act, 2003

[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(2)(vi) in The Nirma University of Science and Technology Act, 2003

(vi)to publish or finance the publication of studies, treaties, books, periodicals, reports and other literature and to sell or arrange for the sale as it may deem fit from time to time;

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State of Gujarat - Subsection

Section 12(2)(vi) in The Nirma University of Science and Technology Act, 2003