Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] UT Chandigarh - Subsection Section 2(ii) in The Punjab Agricultural Produce Markets (Amendment) Act, 2005 (ii)in clause (b), the words "State Government" the words "Administrator, Union Territory of Chandigarh" shall be substituted.
