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[Cites 0, Cited by 0] [Section 253B(1)] [Section 253B] [Entire Act]

State of Maharashtra - Subsection

Section 253B(1)(b) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(b)no person so deputed shall be entitled to any deputation allowance or to be repatriated to service under the State Government during his deputation,