Delhi High Court - Orders
Cpc) Sun Pharmaceutical Industries Ltd vs Glenmark Pharmaceuticals Ltd on 9 August, 2021
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO-IPD 6/2021 and CM APPL. 24699/2021 (Section 151
CPC)
SUN PHARMACEUTICAL
INDUSTRIES LTD ..... APPELLANT
Through Mr. Sachin Gupta, Mr. Pratyush
Rao & Ms. Jasleen Kaur, Advs.
versus
GLENMARK PHARMACEUTICALS LTD... RESPONDENT
Through Mr. Pravin Anand, Mr. Dhruv
Anand, Ms. Udita Patro, Ms. Kavya
Mammen, Ms. Sampurnaa Sanyal, Advs.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 09.08.2021 (Video-Conferencing) CM APPL. 24699/2021 (Section 151 CPC)
1. Mr. Pravin Anand, learned Counsel, at the outset, submits that he has not been able to comply with the directions contained in para 3 of the order dated 26th November, 2020 passed by this Court for want of requisite information from the DDA.
2. The Senior Standing Counsel for the DDA unfortunately expired in the interregnum.
3. Issue limited notice in this regard to Mr. Dhanesh Relan, Standing Counsel for DDA, to take instructions in this aspect on or Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI FAO-IPD 6/2021 Page 1 of 2 Signing Date:11.08.2021 18:09:56 before the next date of hearing.
4. List on 14th September, 2021.
FAO-IPD 6/20211. Pleadings are complete in this appeal.
2. List for hearing and disposal at the end of the Board subject to part heard matters, if any, as on the date already fixed, i.e. 14th September, 2021.
C.HARI SHANKAR, J AUGUST 9, 2021 r.bararia Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI FAO-IPD 6/2021 Page 2 of 2 Signing Date:11.08.2021 18:09:56