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Delhi High Court - Orders

Cpc) Sun Pharmaceutical Industries Ltd vs Glenmark Pharmaceuticals Ltd on 9 August, 2021

Author: C.Hari Shankar

Bench: C.Hari Shankar

                          $~29
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     FAO-IPD 6/2021 and CM APPL. 24699/2021 (Section 151
                                CPC)

                                SUN PHARMACEUTICAL
                                INDUSTRIES LTD                        ..... APPELLANT
                                              Through    Mr. Sachin Gupta, Mr. Pratyush
                                              Rao & Ms. Jasleen Kaur, Advs.

                                                   versus

                                GLENMARK PHARMACEUTICALS LTD... RESPONDENT
                                             Through   Mr. Pravin Anand, Mr. Dhruv
                                             Anand, Ms. Udita Patro, Ms. Kavya
                                             Mammen, Ms. Sampurnaa Sanyal, Advs.
                                CORAM:
                                HON'BLE MR. JUSTICE C.HARI SHANKAR

                                            ORDER

% 09.08.2021 (Video-Conferencing) CM APPL. 24699/2021 (Section 151 CPC)

1. Mr. Pravin Anand, learned Counsel, at the outset, submits that he has not been able to comply with the directions contained in para 3 of the order dated 26th November, 2020 passed by this Court for want of requisite information from the DDA.

2. The Senior Standing Counsel for the DDA unfortunately expired in the interregnum.

3. Issue limited notice in this regard to Mr. Dhanesh Relan, Standing Counsel for DDA, to take instructions in this aspect on or Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI FAO-IPD 6/2021 Page 1 of 2 Signing Date:11.08.2021 18:09:56 before the next date of hearing.

4. List on 14th September, 2021.

FAO-IPD 6/2021

1. Pleadings are complete in this appeal.

2. List for hearing and disposal at the end of the Board subject to part heard matters, if any, as on the date already fixed, i.e. 14th September, 2021.

C.HARI SHANKAR, J AUGUST 9, 2021 r.bararia Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI FAO-IPD 6/2021 Page 2 of 2 Signing Date:11.08.2021 18:09:56