Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48] [Entire Act] State of Assam - Subsection Section 48(xiii) in Krishnaguru Adhyatmik Visvavidyalaya Act, 2017 (xiii)all matters which by this Act or the statutes are to be or may be provided by the Ordinances.
