Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 356(1)] [Section 356] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 356(1)(b) in Jammu and Kashmir Municipal Corporation Act, 2000

(b)the purpose and the period, if any, subject to which it is granted;