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State of Uttar Pradesh - Section

Section 2 in The U.P. Secondary Education Services Commission First Regulations, 1983

2. Definitions

. - In these Regulations, unless there is anything repugnant in the subject or context :-
(a)'Act' means the Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982;
(b)[ 'Chairman' means the chairman of the Commission, and includes any other person performing in absence of the Chairman for the time being, the function of the Chairman] [Substituted by Notification No. S.E.C./1/Adhi-8(1)83-84 dated 6.7.1983.];
(c)'Commission' means the Uttar Pradesh Secondary Education Services Commission established under Section 3 of the Uttar Pradesh Secondary Education Services Commission and Selection Board Act, 1982.