Allahabad High Court
Nand Kishor Pandey vs Kusum Pandey on 6 August, 2010
Author: Rakesh Tiwari
Bench: Rakesh Tiwari
Court No. - 1 Case :- SECOND APPEAL No. - 226 of 2010 Petitioner :- Nand Kishor Pandey Respondent :- Kusum Pandey Petitioner Counsel :- Apurva Hajela Respondent Counsel :- Manish Goyal Hon'ble Rakesh Tiwari,J.
Heard learned counsel for the parties.
Cause shown for non appearance is sufficient. C.M. Restoration application no. 139537 of 2010 is allowed. The order dated 8.4.2010 dismissing the second appeal in default is recalled. The appeal is restored to its original number. It will be listed before the appropriate Bench and shall not be treated as tied up or part heard to this Bench.
Order Date :- 6.8.2010 RCT/-