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[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(4)(f) in Rajasthan Public Gambling Ordinance, 1949

(f)on the quantity of rainfall or on the digits of number used in stating such quantity or on any other sign or symbol denoting the extent of such quantity, or