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Delhi High Court - Orders

Civil And Sessions Court And Ors vs The Registrar Delhi High Court And Ors on 27 February, 2019

Author: Suresh Kumar Kait

Bench: Suresh Kumar Kait

$~37
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      W.P.(C) 2047/2019 & CM APPLN. 9630/2019
       CIVIL AND SESSIONS COURT AND ORS.                    ..... Petitioners
                          Through       Mr.P.S. Bindra, Adv. with Mr.G.S.
                                        Patwalia & Mr.Vishal, Advs.

                          versus

       THE REGISTRAR DELHI HIGH COURT AND ORS.
                                            ..... Respondents
                          Through       Mr.Rajat Aneja, Adv. with Mr.Akshit
                                        Kapur, Adv. for R-1.
                                        Mrs.Avnish Ahlawat, Standing
                                        counsel with Mr.N.K. Singh, Adv. for
                                        R-2 & 3.

       CORAM:
       HON'BLE MR. JUSTICE SURESH KUMAR KAIT
                    ORDER

% 27.02.2019 Keeping in view of the prayer (i) and (ii) of the present petition, let the present petition be listed before the roster bench, subject to the orders of the Hon'ble The Chief Justice, on 07th March, 2019.

SURESH KUMAR KAIT, J FEBRUARY 27, 2019 ab