Delhi High Court - Orders
Civil And Sessions Court And Ors vs The Registrar Delhi High Court And Ors on 27 February, 2019
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~37
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2047/2019 & CM APPLN. 9630/2019
CIVIL AND SESSIONS COURT AND ORS. ..... Petitioners
Through Mr.P.S. Bindra, Adv. with Mr.G.S.
Patwalia & Mr.Vishal, Advs.
versus
THE REGISTRAR DELHI HIGH COURT AND ORS.
..... Respondents
Through Mr.Rajat Aneja, Adv. with Mr.Akshit
Kapur, Adv. for R-1.
Mrs.Avnish Ahlawat, Standing
counsel with Mr.N.K. Singh, Adv. for
R-2 & 3.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
ORDER
% 27.02.2019 Keeping in view of the prayer (i) and (ii) of the present petition, let the present petition be listed before the roster bench, subject to the orders of the Hon'ble The Chief Justice, on 07th March, 2019.
SURESH KUMAR KAIT, J FEBRUARY 27, 2019 ab