Section 78B in The Chennai Metropolitan Water Supply and Sewerage Act, 1978
78B. Power of Government to issue orders and directions to the Board or local authorities.
- The Government may issue to the Board or to the local authority concerned, such orders and directions as in their opinion are necessary or expedient for carrying out the purposes of this Act and the Board or such local authority, as the case may be, shall give effect to all such orders and directions.
