Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of Kerala - Section Section 24 in Guruvayoor Devaswom Act, 1978 24. Authority to whom audit report is to be submitted. - After completing the audit for any year of shorter period or for any transaction or series of transactions, as he deems fit, the auditor shall send a report to the Commissioner.
