Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Uttar Pradesh - Section Section 225 in The U.P. Land Revenue Act, 1901 225. Collector to have all powers of an Assistant Collector. - The Collector may exercise all or any of the powers of an Assistant Collector under this or any other Act for tire time being in force.
