Punjab-Haryana High Court
Banwari Lal & Another vs Ran Singh & Others on 20 September, 2012
Author: L. N. Mittal
Bench: L. N. Mittal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CIVIL REVISION NO.5507 OF 2012
DATE OF DECISION : 20TH SEPTEMBER, 2012
Banwari Lal & another
.... Petitioners
Versus
Ran Singh & others
.... Respondents
CORAM : HON'BLE MR. JUSTICE L. N. MITTAL
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Present : Mr. N. D. Achint, Advocate for the petitioners.
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L. N. MITTAL, J. (ORAL)
Learned counsel for the petitioner, after arguing for some time, seeks permission to withdraw the instant revision petition.
Dismissed as withdrawn.
20th September, 2012 (L. N. MITTAL)
'raj' JUDGE