Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 6]

Punjab-Haryana High Court

Banwari Lal & Another vs Ran Singh & Others on 20 September, 2012

Author: L. N. Mittal

Bench: L. N. Mittal

        IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH


                                      CIVIL REVISION NO.5507 OF 2012
                             DATE OF DECISION : 20TH SEPTEMBER, 2012



Banwari Lal & another

                                                                  .... Petitioners

                                     Versus

Ran Singh & others

                                                                .... Respondents


CORAM : HON'BLE MR. JUSTICE L. N. MITTAL
                                      ****
Present :   Mr. N. D. Achint, Advocate for the petitioners.

                                      ****

L. N. MITTAL, J. (ORAL)

Learned counsel for the petitioner, after arguing for some time, seeks permission to withdraw the instant revision petition.

Dismissed as withdrawn.



20th September, 2012                                    (L. N. MITTAL)
     'raj'                                                  JUDGE