Supreme Court - Daily Orders
National Highways Authority Of India vs M/S Bla Projects Pvt. Ltd. on 12 December, 2022
Author: A.S. Bopanna
Bench: A.S. Bopanna
ITEM NO.51 COURT NO.13 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 23311/2019
(Arising out of impugned final judgment and order dated 22-04-2019
in FAOOS No. 89/2019 passed by the High Court of Delhi at New
Delhi)
NATIONAL HIGHWAYS AUTHORITY OF INDIA Petitioner(s)
VERSUS
M/S BLA PROJECTS PVT. LTD. Respondent(s)
Date : 12-12-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE J.B. PARDIWALA
For Petitioner(s) Ms. Pinky Anand, Sr. Adv.
Dr. Sarvam Ritam Khare, AOR
Ms. Meena Sehrawat, Adv.
Mr. Akash Shukla, Adv.
Ms. Savdamini Sharma, Adv.
Mr. Sauransh Chaudhary, Adv.
Ms. A. Jasmine Kaur, Adv.
Mr. Shantanu Rai, Adv.
For Respondent(s) Mr. Siddharth Dave, Sr. Adv.
Mr. Anirudh Sanganeria, AOR
Mr. Sameer Chandwani, Adv.
Mr. Avijeet Pattnaik, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter on a non-miscellaneous day during 1st week of February, 2023.
Signature Not Verified Digitally signed by Rajni Mukhi(RAJNI MUKHI) Date: 2022.12.17 12:26:51 IST (DIPTI KHURANA) Reason: COURT MASTER (SH) ASSISTANT REGISTRAR