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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(xx) in The Bihar State Information Commission (Management) Regulation, 2007

(xx)The Registrar may with the approval of the State Chief Information Commissioner delegate to a Joint Registrar, Deputy Registrar or Assistant Registrar any function required to be performed under these Regulations.