Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(i) in The Bihar Co-operative Societies Act, 1935

(i)'Registrar' means a person appointed to perform the duties of Registrar of Co-operative Societies under this Act;