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[Cites 0, Cited by 0] [Section 32A(4)] [Section 32A] [Entire Act]

State of Rajasthan - Subsection

Section 32A(4)(b) in The Rajasthan Subordinate Accounts Service Rules, 1963

(b)appointment to the posts for which no Service Rules exists, if the posts are within the purview of the Commission, recruitment in consultation with them;