Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 124(2)] [Section 124] [Entire Act]

State of Mizoram - Subsection

Section 124(2)(a) in Mizoram Police Act, 2011

(a)health care, particularly in respect of chronic and serious ailments, and including post retirement health care schemes for police personnel and their dependents;