Gujarat High Court
Ghusabhai Jinabhai Bharola vs State Of Gujarat on 22 November, 2021
Author: A. P. Thaker
Bench: A. P. Thaker
C/SCA/9470/2021 ORDER DATED: 22/11/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 9470 of 2021
With
R/SPECIAL CIVIL APPLICATION NO. 9478 of 2021
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GHUSABHAI JINABHAI BHAROLA
Versus
STATE OF GUJARAT
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Appearance:
MR SP MAJMUDAR(3456) for the Petitioner(s) No. 1,2,3,4,5,6
YAGNESHKUMAR S JOSHI(8074) for the Petitioner(s) No. 1,2,3,4,5,6
for the Respondent(s) No. 7
GOVERNMENT PLEADER(1) for the Respondent(s) No. 1
NOTICE SERVED BY DS(5) for the Respondent(s) No.
2,3,4,5,6,7.1,7.2,7.3,7.4,7.5,7.6,8
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CORAM:HONOURABLE DR. JUSTICE A. P. THAKER
Date : 22/11/2021
ORAL ORDER
Learned advocate Mr.Pravin Gondaliya states that he has instructions to appear on behalf of private respondents in these matters and he seeks time to file his Vakalatnama. At his request, put up on 16.12.2021.
(DR. A. P. THAKER, J) R.S. MALEK Page 1 of 1 Downloaded on : Mon Nov 22 21:13:18 IST 2021