Bombay High Court
Hansraj Vallabhdas Mariwala And Ors vs The State Of Maharashtra And Anr on 12 September, 2018
Author: A.S.Gadkari
Bench: A.S.Gadkari
WP.86-2005.doc
Dond
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
WRIT PETITIOIN NO. 86 OF 2005
Hansraj V. Mariwala ..Petitioner
Vs
The State of Maharashtra & Anr. .Respondents
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None for petitioner.
Mr. S.S. Hulke, APP for State.
Ms. Manjusha Sharma I/b Sandeep Velkar for respondent No.1.
CORAM : A.S.GADKARI, J.
DATE : 12th September 2018. P.C.:
Issue notice to the petitioner, returnable on 3rd October 2018.
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