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Bombay High Court

The Commissioner Of Income Tax ... vs Asia Today Ltd on 14 January, 2019

Before : Aniruddha M. Chandekar Prothonotary & Senior Master Date : 14th January, 2019 FOR REJECTION :

26 ITXAL/1661/2018 ) Mr. Sandesh Rane, Clerk I/b. Tejinder 27 ITXAL/1664/2018 ) Singh, Advocate for Appellants. 28 ITXAL/1665/2018 ) 29 ITXAL/1678/2018 ) P.C. : Appellants and/or their Advocate to ) remove office objections on the Appeals ) and get the same numbered and ) registered on or before 11.02.2019, ) failing Appeals to stand rejected for non-

) removal of office objections under ) O.S.Rule 986.




 30   ITXAL/1681/2018 )                     Mr. Sandesh Rane, Clerk I/b. Tejveer
                      )                     Singh Mastan Singh, Advocate for
                      )                     Appellants.
                      )
                      ) P.C. :              Appellants and/or their Advocate to
                      )                     remove office objections on the Appeal
                      )                     and get the same numbered and
                      )                     registered on or before 11.02.2019,
                      )                     failing Appeal to stand rejected for non-
                      )                     removal of office objections under
                      )                     O.S.Rule 986.




Date : 14.01.2019                              Prothonotary & Senior Master




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