Bombay High Court
The Commissioner Of Income Tax ... vs Asia Today Ltd on 14 January, 2019
Before : Aniruddha M. Chandekar Prothonotary & Senior Master Date : 14th January, 2019 FOR REJECTION :
26 ITXAL/1661/2018 ) Mr. Sandesh Rane, Clerk I/b. Tejinder 27 ITXAL/1664/2018 ) Singh, Advocate for Appellants. 28 ITXAL/1665/2018 ) 29 ITXAL/1678/2018 ) P.C. : Appellants and/or their Advocate to ) remove office objections on the Appeals ) and get the same numbered and ) registered on or before 11.02.2019, ) failing Appeals to stand rejected for non-
) removal of office objections under ) O.S.Rule 986.
30 ITXAL/1681/2018 ) Mr. Sandesh Rane, Clerk I/b. Tejveer
) Singh Mastan Singh, Advocate for
) Appellants.
)
) P.C. : Appellants and/or their Advocate to
) remove office objections on the Appeal
) and get the same numbered and
) registered on or before 11.02.2019,
) failing Appeal to stand rejected for non-
) removal of office objections under
) O.S.Rule 986.
Date : 14.01.2019 Prothonotary & Senior Master
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