Supreme Court - Daily Orders
M/S. Ganesh Builders vs Nagorao on 20 February, 2020
Bench: N.V. Ramana, Mohan M. Shantanagoudar, V. Ramasubramanian
ITEM NO.4 COURT NO.2 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).29198/2019
(Arising out of impugned final judgment and order dated 30-08-2019
in ARBA No.14/2017 passed by the High Court of Judicature at Bombay
at Nagpur)
M/S. GANESH BUILDERS Petitioner(s)
VERSUS
NAGORAO S/O MOTIRAM KAWARE & ORS. Respondent(s)
IA No.190142/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No.190141/2019 - EXEMPTION FROM FILING O.T. Date : 20-02-2020 These matters were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN For Petitioner(s) Mr. Dhruv Mehta, Sr.Adv.
Mr. Gagan Sanghi, Adv.
Mr. Rameshwar Prasad Goyal, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R Heard learned senior counsel for the petitioner. The special leave petition is dismissed. As a sequel to the above, pending interlocutory applications also stand disposed of.
(SATISH KUMAR YADAV) (RAJ RANI NEGI) AR-CUM-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SATISH KUMAR YADAV Date: 2020.02.20 16:58:44 IST Reason: