Section 16(1) in The Housing Finance Institutions (Procedure For Recovery Of Dues) Rules, 2002
(1)Except on Saturdays, Sundays and other public holidays, the office of the recovery officer shall, subject to any order made by him, remain open daily from 10 a.m. to 6.00 p.m. but no work, unless, of an urgent nature, shall be admitted after 4.30 p.m. on any working day.
