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[Cites 0, Cited by 0] [Section 301(1)] [Section 301] [Entire Act]

State of Maharashtra - Subsection

Section 301(1)(c) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(c)institute, withdraw from or compromise or compound any suit or proceeding for the recovery of expenses or compensation claimed to be due to the Council;