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[Cites 0, Cited by 0] [Section 124(1)] [Section 124] [Entire Act]

State of Rajasthan - Subsection

Section 124(1)(b) in Rajasthan Co-operative Societies Act, 1965

(b)an order of the Registrar made under sub-section (4) of section 13 refusing to register an amendment of the bye-laws of a co-operative society;