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[Cites 0, Cited by 0] [Section 607C(1)] [Section 607C] [Entire Act]

State of Telangana - Subsection

Section 607C(1)(a) in Greater Hyderabad Municipal Corporation Act, 1955

(a)seizure of a polling station or a place fixed for the poll by any person or persons making polling authorities surrender the ballot papers or voting machines and doing of any other act which affects the orderly conduct of elections;