Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 19 in Jammu and Kashmir State Electricity Regulatory Commission (Licensing) Regulations, 2013

19. Compliance of Codes and Regulations.

- The licensees shall comply with all these regulations, conditions of licence, provisions of the Act, rules and provisions in the Jammu and Kashmir State Electricity Regulatory Commission (Grid Code) Regulation 2007, JKSERC (Distribution Standards of Performance) Regulations and any other codes or regulations in force.