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State of Maharashtra - Section
Section 4 in The Maharashtra State legal Aid and Advice Scheme, 1979
4. Composition of Committee for Greater Bombay.
- The Greater Bombay Legal Aid and Advice Committee shall consist of the following members, namely :-| (1) | A sitting Judge of the High Court of Maharashtra, who is theVice-President of the Board, nominated by the Chief Justice. | Chairman. |
| (2) | The Advocate-General of Maharashtra. | Vice-Chairman. |
| (3) | One representative of the Bar Council of Maharashtra[residingin Bombay] [These words were added by G. N., L. &J. D., No. LAB-1081/(118)) XIV, dated 10th July, 1981, clause 1(a).], to be nominated by the Bar Council. | Member. |
| (4) | One representative of the Bombay Bar Association High Court,Bombay, to be nominated by that Association. | Member. |
| (5) | One representative of the Advocates' Association of WesternIndia, High Court, Bombay to be nominated by that Association. | Member. |
| (6) | One representative of City Civil and Sessions Court BarAssociation, Bombay, to be nominated by that Association. | Member. |
| (7) | One representative of Bombay Advocates' Association of theCourt of Small Causes, Bombay, to be nominated by thatAssociation. | Member. |
| (8) | One representative of the Metropolitan Magistrate CourtsAdvocates' Association (Esplanade), Bombay to be nominated by thatAssociation. | Member. |
| (9) | [Two members] [These words were substituted for the words 'A member' by G. N., L. & J. D., No. LAB-1081/(118)-XIV, dated 10th July, 1981, clause 1(b)(i).]of the State Legislature residing in GreaterBombay, to be nominated by the State Government. | [Members.] [These words were substituted for the words 'A member' by G. N., L. & J. D., No. LAB-1081/(118)-XIV, dated 10th July, 1981, clause 1(b)(i).] |
| (10) | Two persons representing voluntary Legal aid bodies in GreaterBombay, to be nominated by the State Government. | Members. |
| (11) | One person representing Scheduled Castes and Scheduled Tribesto be nominated by the State Government. | Member. |
| [(11-A) [Entry (11-A) was inserted by G. N., L. & J. D., No. LAB-1089/(27) XIV, dated 28th March, 89, clause 3.] | One person representing agricultural labour, to be nominatedby the State Government. | Member.] |
| (12) | One person representing Women to be nominated by the StateGovernment. | Member |
| (13) | One representative of Social Service Organisations in GreaterBombay, to be nominated by the State Government. | Member. |
| (14) | [Two members of the Bombay Municipal Corporation to benominated by the said Corporation. [This entry was substituted for the original by G. N., L. & J. D., No. LAB-1081/(118)-XIV, dated 10th July, 1981, clause 1(c).] | Members.] |
| (15) [ [Entry (15) was substituted by G. N., L. & J. D., No. LAB-1490/(51)-XIV, dated 12th November, 1990.] | One Under Secretary to Government, Law and JudiciaryDepartment (Legal Side) to be nominated by the State Government. | Member-Secretary.] |
| (16) [ [These entries were added by G. N., L. & J. D., No. LAB-1081/(118)-XIV, dated 10th July, 1981, clause 1(d).] | A joint Secretary to be suggested by the Committee fromamongst its lawyer members. | Member. |
| (17) | Member or Members of the Board residing in Greater Bombay..... | Ex-OfficioMember. |
| (18) | Joint Director of Information and Public Relations,Mantralaya, Bombay or his nominee. | Ex-OfficioMember.] |
| (19) | A Principal of one of the Law Colleges within Greater Bombayto be nominated by the State Government or his nominee | [Member.] [This word was substituted for the words 'Ex-officio Member' by G. N., L & J. D., No. LAB-1086/(65)-XIV, dated 10th July, 1986, clause 3(i).] |
| (20) | [The Government Pleader, High Court (Appellate Side), Bombay. [These entries were substituted, by G. N., L & J. D., No. LAB-1086/(65)-XIV, dated 10th July, 1986, clause 3(ii).] | Ex-OfficioMember. |
| (21) | The Commissioner of Police, Greater Bombay (or his nominee). | Ex-OfficioMember. |
| (22) | The Superintendent, Bombay Central Prisons, Bombay. | Ex-OfficioMember. |
| (23) | The District Probation Officer, Bombay | Ex-OfficioMember. |
| (24) | The Commissioner of Labour, Bombay (or his nominee). | Ex-OfficioMember. |
| (25) | The District Social Welfare Officer, Bombay. | Ex-OfficioMember.] |