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State of Assam - Section

Section 38 in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Rules, 1960

38.

The District Council may, by a resolution passed in a session,fix the proportion according to which the revenue derived from a. Green Block comprising Raid land only shall be divided between the District Council and the Syiem or any local Administrative Head, as the case may be.Management of Raid Forests[Section 4 (f)]