Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 146] [Entire Act]

State of Goa - Subsection

Section 146(1) in The Goa, Daman and Diu School Education Rules, 1986

(1)No aided school shall levy or collect any donation from any student or any parent or guardian or any student directly or indirectly.Explanation: Any voluntary donations or interest free loan collected from the students or from the parents or guardians at the time of admission shall amount to breach of this rule.