Supreme Court - Daily Orders
Securities And Exchange Board Of India vs Ram Kishori Gupta on 22 August, 2023
Bench: S. Ravindra Bhat, Aravind Kumar
ITEM NO.44 COURT NO.5 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 7941/2019
SECURITIES AND EXCHANGE BOARD OF INDIA Appellant(s)
VERSUS
RAM KISHORI GUPTA & ANR. Respondent(s)
WITH
Diary No(s). 42829/2019 (XVII)
(IA No.192919/2019-CONDONATION OF DELAY IN FILING and IA
No.192921/2019-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES)
Date : 22-08-2023 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE ARAVIND KUMAR
For Appellant(s) Mrs. K. Sarada Devi, AOR
Mr. R.vijay Nandan Reddy, Adv.
Mr. V.krishna Swaroop, Adv.
Mr. Chander Uday Singh, Sr. Adv.
Mr. Pratap Venugopal, Adv.
Ms. Surekha Raman, Adv.
Mr. Abhishek Anand, Adv.
Mr. Shreyash Kumar, Adv.
M/S. K J John And Co, AOR
For Respondent(s) Mr. Chander Uday Singh, Sr. Adv.
Mr. Pratap Venugopal, Adv.
Ms. Surekha Raman, Adv.
Mr. Abhishek Anand, Adv.
Mr. Shreyash Kumar, Adv.
M/S. K J John And Co, AOR
Mrs. K. Sarada Devi, AOR
Mr. R. Vijay Nandan Reddy, Adv.
Mr. V. Krishna Swaroop, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified List after five weeks.
Digitally signed by NEETA SAPRA Date: 2023.08.23 17:55:28 IST Reason:(NEETA SAPRA) (BEENA JOLLY) COURT MASTER (SH) COURT MASTER (NSH)