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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1) in The Inland Waterways Authority Of India Rules, 1986

(1)In addition to presiding over the meetings of the Authority and discharging the powers delegated to him by the Authority, the Chairman shall, as the Chief executive of the Authority, be entrusted subject to any regulations made under Section 35, with the overall responsibility of carrying out the purposes of the Act.