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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Manipur - Subsection

Section 2(i) in The Manipur University Act, 1980

(i)"Professional College" means a college imparting instructions in the professional subjects namely, Law, Medicine, Engineering, Technology, Agriculture, Veterinary, and such other subjects as may be prescribed from time to time as professional subjects under the Statutes ;