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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(a) in The West Bengal Factories (Exemption) Rules, 1982

(a)Throughout the full period of such work, a notice stating the names of the workers employed thereon, shall be displayed and maintained it accordance with the provisions of sub-section (2) of section 108;