Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 48] [Entire Act]

Union of India - Section

Section 2 in The Prisons Act, 1894

2. Repeal.

- [Repealed by the Repealing Act, 1938 (1 of 1938), section 2 and Schedule.]