Madhya Pradesh High Court
Heeramani vs The State Of Madhya Pradesh on 26 June, 2021
Author: Rohit Arya
Bench: Rohit Arya
1 CRA-3107-2021 The High Court Of Madhya Pradesh CRA-3107-2021 (HEERAMANI Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 26-06-2021 Heard through Video Conferencing. Ms. Sonali Shrivastava, learned counsel for the appellant. Learned counsel for the appellant prays for short accommodation as she has received the brief a day before.
Prayer accepted.
List after two weeks.
(ROHIT ARYA) (DEEPAK KUMAR AGARWAL)
JUDGE JUDGE
AM
Signature Not Verified
SAN
Digitally signed by ANINDYA SUNDAR
MUKHOPADHYAY
Date: 2021.06.26 15:56:12 IST