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Madhya Pradesh High Court

Heeramani vs The State Of Madhya Pradesh on 26 June, 2021

Author: Rohit Arya

Bench: Rohit Arya

1 CRA-3107-2021 The High Court Of Madhya Pradesh CRA-3107-2021 (HEERAMANI Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 26-06-2021 Heard through Video Conferencing. Ms. Sonali Shrivastava, learned counsel for the appellant. Learned counsel for the appellant prays for short accommodation as she has received the brief a day before.

Prayer accepted.

List after two weeks.


                                         (ROHIT ARYA)                              (DEEPAK KUMAR AGARWAL)
                                            JUDGE                                               JUDGE


                                     AM




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  SAN




Digitally signed by ANINDYA SUNDAR
MUKHOPADHYAY
Date: 2021.06.26 15:56:12 IST