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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(11) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Rules, 2018

(11)The Authority may permit any member other than the Metropolitan Commissioner/ Vice-Chairperson or acting Metropolitan Commissioner/Vice-Chairperson to absent himself for meetings of the Authority for bona fide reasons to be recorded while granting such permission.