Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 5(2)(ii) in Arunachal Pradesh Water Supply Act, 2015

(ii)The order or provisional assessment shall be served to the consumer in such manner, as may be provided by regulations.