Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Delhi High Court - Orders

Samtel India Limited vs Principal Commissioner Of Income Tax, & ... on 8 March, 2021

Author: Rajiv Shakdher

Bench: Rajiv Shakdher, Talwant Singh

                          $~35(Advance)
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 5857/2018
                                SAMTEL INDIA LIMITED                                ..... Petitioner
                                              Through:             Ms. Kavita Jha, Mr.Vaibhav Kulkarni
                                                                   and Mr.Udit Naresh, Advs.

                                                    versus

                                PRINCIPAL COMMISSIONER OF INCOME TAX, & ORS.
                                                                  ..... Respondents
                                               Through: None.
                                CORAM:
                                HON'BLE MR. JUSTICE RAJIV SHAKDHER
                                HON'BLE MR. JUSTICE TALWANT SINGH
                                         ORDER

% 08.03.2021 [Court hearing convened via video-conferencing on account of COVID-19]

1. There is no time left. It is well past 4.30 p.m.

2. List the matter on 01.09.2021.

RAJIV SHAKDHER, J TALWANT SINGH, J MARCH 8, 2021 gj Click here to check corrigendum, if any Signature Not Verified Signed By:HARIOM Signing Date:10.03.2021 15:33:41