Delhi High Court - Orders
Samtel India Limited vs Principal Commissioner Of Income Tax, & ... on 8 March, 2021
Author: Rajiv Shakdher
Bench: Rajiv Shakdher, Talwant Singh
$~35(Advance)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5857/2018
SAMTEL INDIA LIMITED ..... Petitioner
Through: Ms. Kavita Jha, Mr.Vaibhav Kulkarni
and Mr.Udit Naresh, Advs.
versus
PRINCIPAL COMMISSIONER OF INCOME TAX, & ORS.
..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 08.03.2021 [Court hearing convened via video-conferencing on account of COVID-19]
1. There is no time left. It is well past 4.30 p.m.
2. List the matter on 01.09.2021.
RAJIV SHAKDHER, J TALWANT SINGH, J MARCH 8, 2021 gj Click here to check corrigendum, if any Signature Not Verified Signed By:HARIOM Signing Date:10.03.2021 15:33:41