Madhya Pradesh High Court
Geetabai vs The State Of Madhya Pradesh on 17 February, 2022
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 The High Court Of Madhya Pradesh WP No. 826 of 2021 (GEETABAI Vs THE STATE OF MADHYA PRADESH AND OTHERS) Jabalpur, Dated : 17-02-2022 None for the petitioner.
Shri V.S. Choudahry, learned Panel Lawyer for the State. List the matter after six weeks.
(VISHAL DHAGAT)
JUDGE
shabana
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SHABANA ANSARI
Date: 2022.02.18
14:23:47 IST