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[Cites 0, Cited by 0] [Section 125] [Entire Act]

State of Goa - Subsection

Section 125(9) in Goa Co-operative Societies Rules, 2003

(9)The society shall be required to pay expenses incidental to sale including the cost of maintenance of live-stock, if any, according to such scale as may be fixed by the Co-operative Authority from time to time.