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State of Tamilnadu - Section

Section 1 in Tamil Nadu Police Laws (Amendment and Validation) Act, 1979

1. Short title and commencement.

(1)This Act may be called the Tamil Nadu Police Laws (Amendment and Validation) Act, 1979.
(2)
(a)The provisions of this Act except section 5 shall be deemed to have come into force on the 1st June 1979.
(b)Section 5 shall be deemed to have come into force on the 13th October 1979.