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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(e) in Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021

(e)the temporary or transient or intermediate storage of information automatically by anintermediary in a computer resource within its control as an intrinsic feature of thatcomputer resource, involving no exercise of any human, automated or algorithmic editorialcontrol for onward transmission or communication to another computer resource shall notamount to hosting, storing or publishing any information referred to under clause (d);